Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(3) in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992 (3)Every educational institution shall issue an official receipt for the fee or deposit received or collected by it.
