Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Kerala - Subsection Section 33(1) in Travancore-Cochin Medical Practitioners Act, 1953 (1)Any person aggrieved by the action of the Registrar regarding any entry in the register may appeal to the appropriate council.
