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[Section 75]
[Entire Act]
State of Rajasthan - Subsection
Section 75(4) in The Rajasthan Urban Improvement (Change of Use of Residential Land or Premises for Commercial Purposes) Rules, 1974
| (1) For amounts upto Rs. 10,000/- | One installment. |
| (2) For amounts from Rs. 10,001/- to 25,000/- | In two equal yearly installments. |
| (3) For amounts Rs. 25,000/- to Rs. 50,000/- | In three equal yearly installments. |
| (4) For amounts more than Rs. 50,000/- | In four equal yearly installments. |
| (5) The rate of interest shall be 9% per annum and in case ofdefault of a payment in time, extra 3% shall be charged as penalinterest. |