Supreme Court - Daily Orders
The Inspector General Of Registration vs V N Devadoss on 20 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.27 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 164633/2018,164634/2018, in Petition(s) for Special Leave to
Appeal (C) No(s). 31632/2018
(Arising out of impugned final judgment and order dated 01-02-2018
in CMA No. 2751/2009 passed by the High Court Of Judicature At
Madras)
THE INSPECTOR GENERAL OF REGISTRATION & ORS. Petitioner(s)
VERSUS
V N DEVADOSS Respondent(s)
IA No. 164633/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 164634/2018 - EXEMPTION FROM FILING O.T.) WITH SLP(C) No. 15623/2019 (XII) (FOR ADMISSION and I.R. and IA No.90547/2019-CONDONATION OF DELAY IN FILING and IA No.90550/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90551/2019-EXEMPTION FROM FILING O.T. and IA No.90549/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 15624/2019 (XII) (FOR ADMISSION and I.R. and IA No.90736/2019-CONDONATION OF DELAY IN FILING and IA No.90738/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90739/2019-EXEMPTION FROM FILING O.T. and IA No.90737/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 15625/2019 (XII) (FOR ADMISSION and I.R. and IA No.90505/2019-CONDONATION OF DELAY IN FILING and IA No.90512/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.90508/2019-EXEMPTION FROM FILING O.T. and IA No.90506/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 2609/2019 (XII) (FOR FOR EXEMPTION FROM FILING O.T. ON IA 1770/2019 IA No. 1770/2019 - EXEMPTION FROM FILING O.T.) SLP(C) No. 2613/2019 (XII) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 2047/2019 FOR EXEMPTION FROM FILING O.T. ON IA 2049/2019 IA No. 2047/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Signature Not Verified JUDGMENT Digitally signed by INDU MARWAH Date: 2019.08.21 IA No. 2049/2019 - EXEMPTION FROM FILING O.T.) 18:35:29 IST Reason:
SLP(C) No. 17103/2019 (XII) (FOR ADMISSION and I.R. and IA No.101520/2019-CONDONATION OF DELAY IN FILING and IA No.101531/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.101532/2019-EXEMPTION FROM FILING O.T. and IA No.101522/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 15626-15627/2019 (XII) (FOR ADMISSION and I.R. and IA No.92204/2019-CONDONATION OF DELAY IN FILING and IA No.92205/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.92207/2019-EXEMPTION FROM FILING O.T. and IA No.92208/2019-CONDONATION OF DELAY IN REFILING) Diary No(s). 37201/2018 (XII) (FOR FOR CONDONATION OF DELAY IN FILING ON IA 164675/2018 FOR CONDONATION OF DELAY IN REFILING ON IA 164677/2018 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 164677/2018 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 164677/2018 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 164679/2018 FOR EXEMPTION FROM FILING O.T. ON IA 164680/2018 IA No. 164675/2018 - CONDONATION OF DELAY IN FILING IA No. 164677/2018 - CONDONATION OF DELAY IN REFILING IA No. 164679/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 164680/2018 - EXEMPTION FROM FILING O.T.) SLP(C) No. 6011-6014/2019 (XII) (IA FOR CONDONATION OF DELAY IN FILING ON IA 26016/2019 FOR CONDONATION OF DELAY IN REFILING ON IA 26017/2019 FOR CONDONATION OF DELAY IN FILING/REFILING SLP ON IA 26017/2019 FOR CONDONATION OF DELAY IN RE-FILING APPEAL ON IA 26017/2019 FOR EXEMPTION FROM FILING O.T. ON IA 26018/2019 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 26019/2019 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 26035/2019 IA No. 26016/2019 - CONDONATION OF DELAY IN FILING IA No. 26017/2019 - CONDONATION OF DELAY IN REFILING IA No. 26035/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 26018/2019 - EXEMPTION FROM FILING O.T. IA No. 26019/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 31633-31637/2018 (XII) (FOR FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 165488/2018 IA No. 165488/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15616/2019 (XII) (FOR ADMISSION and I.R. and IA No.90631/2019-CONDONATION OF DELAY IN FILING and IA No.90635/2019-EXEMPTION FROM FILING O.T. and IA No.90633/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 8021/2019 (XII) (FOR ADMISSION and I.R. and IA No.42139/2019-CONDONATION OF DELAY IN FILING and IA No.42145/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.42147/2019-EXEMPTION FROM FILING O.T. and IA No.42142/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 2457/2019 (XII) (FOR ADMISSION and I.R. and IA No.6215/2019-CONDONATION OF DELAY IN FILING and IA No.6216/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.6218/2019-EXEMPTION FROM FILING O.T.) SLP(C) No. 15621/2019 (XII) (IA No.91011/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.91012/2019-EXEMPTION FROM FILING O.T. IA No. 91011/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 91012/2019 - EXEMPTION FROM FILING O.T.) Date : 20-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE VINEET SARAN For Petitioner(s) Mr. K. V. Vijayakumar, AOR For Respondent(s) Mr. Jose Abraham, AOR Mr. Suvendu Suvasis Dash, AOR Mr. Prateek K Chadha, AOR Mr. Rakesh K. Sharma, AOR Ms. Misha Rohatgi, AOR UPON hearing the counsel the Court made the following O R D E R (INDU MARWAH) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER