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Supreme Court - Daily Orders

Lavu Namdev Toraskar vs Goa Coastal Zone Management Authority on 25 May, 2023

Bench: J.K. Maheshwari, Pamidighantam Sri Narasimha

                                        IN THE SUPREME COURT OF INDIA
                                         CIVIL APPELLATE JURISDICTION

                                    CIVIL APPEAL NO.   ________ OF 2023
                                         [@ Diary No(s). 5057/2023]

                         LAVU NAMDEV TORASKAR                               Appellant (s)

                                                        VERSUS

                         GOA COASTAL ZONE MANAGEMENT
                         AUTHORITY & ANR.                                   Respondent(s)


                                                  O R D E R

Delay condoned.

Having heard learned counsel for the appellant, we are not inclined to interfere with the impugned order passed by the National Green Tribunal. The civil appeal is, accordingly, dismissed. Pending interlocutory application(s), if any, is/are disposed of.

.......................J. [ J.K. MAHESHWARI ] .......................J. [ PAMIDIGHANTAM SRI NARASIMHA ] New Delhi;

                         MAY 25, 2023




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2023.05.26
17:37:40 IST
Reason:
ITEM NO.32                COURT NO.5                    SECTION XVII

                S U P R E M E C O U R T O F      I N D I A
                        RECORD OF PROCEEDINGS

Civil Appeal No(s). 3981/2023 LAVU NAMDEV TORASKAR Appellant(s) VERSUS GOA COASTAL ZONE MANAGEMENT AUTHORITY & ANR. Respondent(s) (IA No.96581/2023-CONDONATION OF DELAY IN FILING and IA No.96583/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.96584/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Date : 25-05-2023 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA (VACATION BENCH) For Appellant(s) Mr. Prashant Sivarajan, Adv.

Mr. Ujjawal Anand Sharma, Adv. Ms. Justine George, Adv.

Mr. Tushar Saigal, Adv.

Mr. D. Kumanan, AOR For Respondent(s) Mr. Salvador Santosh Rebello, AOR Mr. Raghav Sharma, Adv.

Mr. Kanishk Arora, Adv.

Ms. Shakshi Goyal, Adv.

Mr. Saswat Adhyapak, Adv.

UPON hearing the counsel the Court made the following O R D E R The Civil Appeal is dismissed in terms of the signed order. Pending interlocutory application(s), if any, is/are disposed of.

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed order is placed on the file)