Supreme Court - Daily Orders
Lavu Namdev Toraskar vs Goa Coastal Zone Management Authority on 25 May, 2023
Bench: J.K. Maheshwari, Pamidighantam Sri Narasimha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. ________ OF 2023
[@ Diary No(s). 5057/2023]
LAVU NAMDEV TORASKAR Appellant (s)
VERSUS
GOA COASTAL ZONE MANAGEMENT
AUTHORITY & ANR. Respondent(s)
O R D E R
Delay condoned.
Having heard learned counsel for the appellant, we are not inclined to interfere with the impugned order passed by the National Green Tribunal. The civil appeal is, accordingly, dismissed. Pending interlocutory application(s), if any, is/are disposed of.
.......................J. [ J.K. MAHESHWARI ] .......................J. [ PAMIDIGHANTAM SRI NARASIMHA ] New Delhi;
MAY 25, 2023
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2023.05.26
17:37:40 IST
Reason:
ITEM NO.32 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3981/2023 LAVU NAMDEV TORASKAR Appellant(s) VERSUS GOA COASTAL ZONE MANAGEMENT AUTHORITY & ANR. Respondent(s) (IA No.96581/2023-CONDONATION OF DELAY IN FILING and IA No.96583/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.96584/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Date : 25-05-2023 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA (VACATION BENCH) For Appellant(s) Mr. Prashant Sivarajan, Adv.
Mr. Ujjawal Anand Sharma, Adv. Ms. Justine George, Adv.
Mr. Tushar Saigal, Adv.
Mr. D. Kumanan, AOR For Respondent(s) Mr. Salvador Santosh Rebello, AOR Mr. Raghav Sharma, Adv.
Mr. Kanishk Arora, Adv.
Ms. Shakshi Goyal, Adv.
Mr. Saswat Adhyapak, Adv.
UPON hearing the counsel the Court made the following O R D E R The Civil Appeal is dismissed in terms of the signed order. Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed order is placed on the file)