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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Bombay Presidency - Subsection

Section 91(2)(xiii) in The Bombay University Act, 1974

(xiii)all Statutes, Ordinances, Regulations and Rules, all notices and orders made or issued under the said Act, shall, in so far as such Statutes, Ordinances, Regulations and Rules are not inconsistent with the provisions of this Act, continue in force and be deemed to have been made or issued under this Act, until they are superseded or modified by the Statutes, Ordinances, Regulations, Rules, Notices and Orders made or issued by or under this Act :