Karnataka High Court
N Sathyanarayana Reddy vs State Of Karnataka on 15 December, 2017
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
-1-
WA Nos.6693-6695/2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF DECEMBER 2017
PRESENT
THE HON'BLE MR.H.G.RAMESH
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
WRIT APPEAL Nos.6693-6695/2017 (GM-RES)
BETWEEN:
1. N.SATHYANARAYANA REDDY
S/O NARAYANA REDDY
AGED ABOUT 55 YEARS
OODAVARIPALLI
CHELUR, BAGEPALLI TALUK
CHIKKABALLAPURA-563 124
2. R.C.VENKATACHALAPATHI
S/O LATE RAJU CHINNAPPA
AGED ABOUT 40 YEARS
RAMACHANDRAPURA VILLAGE
CHELUR HOBLI, BAGEPALLI TALUK
CHIKKABALLAPURA-563 124
3. B.N.KRISHNAPPA
S/O LATE A.K.NARASIMHAPPA
AGED ABOUT 46 YEARS
OODAVARIPALLI
CHELUR, BAGEPALLI TALUK
CHIKKABALLAPURA-563 124 ...APPELLANTS
(BY SRI N.S.VIJAYANTHA BABU, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REPRESENTED BY ITS CHIEF SECRETARY
-2-
WA Nos.6693-6695/2017
VIDHANA SOUDHA
DR.B.R.AMBEDKAR VEEDHI
BENGALURU-560 001
2. ENERGY DEPARTMENT
GOVERNMENT OF KARNATAKA
VIKASA SOUDHA
DR.B.R.AMBEDKAR VEEDHI
BENGALURU-560 001
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
3. KARNATAKA RENEWABLE ENERGY
DEVELOPMENT LIMITED (KREDL)
HEAD OFFICE, # 39,"SHANTHIGRUHA"
BHARATH SCOUTS & GUIDES BUILDING
PALACE ROAD, BENGALURU-560 001
REPRESENTED BY ITS MANAGING DIRECTOR
4. BANGALORE ELECTRICITY SUPPLY
COMPANY LIMITED (BESCOM)
CORPORATE OFFICE, BESCOM
K.R.CIRCLE, BENGALURU-560 001
REPRESENTED BY ITS MANAGING DIRECTOR
5. M/S EMMVEE PHOTOVOLTAIC POWER PVT.LTD.
13/1, INTERNATIONAL AIRPORT ROAD
BETTAHALASUR, BENGALURU-562 157
REPRESENTED BY ITS MANAGING DIRECTOR
6. M/S. ES SUN POWER PRIVATE LIMITED
LAKSHMAIAH BLOCK, GANGANAGAR
# 55, SOLAR TOWER, 6TH MAIN
11TH CROSS, BENGALURU-560 024
REPRESENTED BY ITS MANAGING DIRECTOR
7. DEPUTY COMMISSIONER
CHIKKABALLAPUR DISTRICT
OFFICE OF DC, CHIKKABALLAPUR-562 101
8. TAHSILDAR
BAGEPALLI TALUK
CHIKKABALLAPUR-561 207
9. SUPERINTENDENT OF POLICE
CHIKKABALLAPUR DISTRICT
-3-
WA Nos.6693-6695/2017
OFFICE OF DSP
BENGALURU-HYDERABAD NH-7
CHIKKABALLAPURA-562 103
10. DEPUTY SUPERINTENDENT OF POLICE
CHIKKABALLAPUR DISTRICT
OFFICE OF DSP
BENGALURU-HYDERABAD NH-7
CHIKKABALLAPURA-562 103
11. SUB-INSPECTOR
CHELURU POLICE STATION
BAGEPALLI TALUK
CHIKKABALLAPURA-563 124
12. PULAGAL GRAM PANCHAYAT
PULAGAL VILLAGE, CHELUR HOBLI
BAGEPALLI TALUK
CHIKKABALLAPURA-563 124 ...RESPONDENTS
(BY SRI V.SREENIDHI, AGA FOR RESPONDENTS NOS. 1, 2, 3, 7,
8, 9, 10 & 11)
THESE WRIT APPEALS ARE FILED UNDER SECTION 4 OF
THE KARNATAKA HIGH COURT ACT, 1961 PRAYING TO SET
ASIDE THE PORTION OF INTERIM ORDER DATED 17/10/2017
PASSED BY THE LEARNED SINGLE JUDGE IN WP NOS.47126-
47128/2017 [GM-RES] WHEREBY IT IS STATED "...WORK BY
RESPONDENT NOS.3, 5 AND 6 SHALL REMAIN SUBJECT TO
RESULT OF THESE WRIT PETITIONS".
THESE WRIT APPEALS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, THE ACTING CHIEF JUSTICE DELIVERED
THE FOLLOWING:
JUDGMENT
Ag.CJ (Oral):
1. Sri V.Sreenidhi, learned Additional Government Advocate takes notice for respondent Nos.1, 2, 3, 7, 8, 9, 10 and 11.-4-
WA Nos.6693-6695/2017
2. Learned Counsel appearing for the appellants, after arguing the matter from sometime, seeks leave to withdraw the appeals. Leave granted. The writ appeals and IA.Nos.1 and 2 of 2017 are accordingly disposed of as withdrawn.
Appeals disposed of.
Sd/-
ACTING CHIEF JUSTICE Sd/-
JUDGE Yn.