Karnataka High Court
The Branch Manager M/S New India ... vs Smt Rahmath Bi on 1 December, 2011
Author: N.K.Patil
Bench: N.K.Patil
L ABD ICE V. SURI AFPA RAO FA. CROB, No. 488/900? in MFA. No.12435 ] Bo. 487/2007 in MFA No.12433/2006 axnn Building, 2. Brasch, Te. 7 ; : a ( Shrivadi V. Shastwi, 'Ady: ox Rl R-d - Notice is * apenses with vide Order ¢ compensation of Rs. Pa 0 : von the d date of petition till y d R-2, 1 29.11.201
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R/at No.5, R-1 ~ Notice compensation. é N.LF As liable to be re Counsel apt ant ation awarded by t ie on. lower mnt by this Court... ona Which we
-A of the M.V. Act caine up for consideration before Tribunal. The Tritninal in t mi 163-A of MLV. Act e award passed by. the. Trib:
NORNNN le Val slath fort the Insurer in, both the cross-objectios within four. weeks fren today. RI buf