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Karnataka High Court

The Branch Manager M/S New India ... vs Smt Rahmath Bi on 1 December, 2011

Author: N.K.Patil

Bench: N.K.Patil

L

ABD
ICE V. SURI AFPA RAO

FA. CROB, No. 488/900? in MFA. No.12435
] Bo. 487/2007 in MFA No.12433/2006

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( Shrivadi V. Shastwi, 'Ady: ox Rl
R-d - Notice is * apenses with vide Order ¢

compensation of Rs. Pa 0
: von the d date of petition till y

d R-2,

1 29.11.201

}} 2 No.59, 1 Cross, Arjanappa Gerd den, _Ro.14, Lexnai "2 he. Road B RK.

R/at No.5, R-1 ~ Notice compensation. é N.LF As liable to be re Counsel apt ant ation awarded by t ie on. lower mnt by this Court... ona Which we

-A of the M.V. Act caine up for consideration before Tribunal. The Tritninal in t mi 163-A of MLV. Act e award passed by. the. Trib:

NORNNN le Val slath fort the Insurer in, both the cross-objectios within four. weeks fren today. RI buf