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Bombay High Court

Khubchandani Hospitals Pvt. Ltd vs Deputy Commissioner Of Income Tax, ... on 27 June, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                   215. WP 418-15.doc + Ors.doc
Chittewan




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                    WRIT PETITION NO.418 OF 2015

Khubchandani Hospitals Pvt. Ltd.      ...    Petitioner
       Versus
Deputy Commissioner of Income
Tax, Range-6(3)(2)
And 2 Others                          ...    Respondents

                            ALONG WITH
                   WRIT PETITION NO.1248 OF 2015

Destimoney India Services Pvt. Ltd.   ...    Petitioner
       Versus
Deputy Commissioner of Income
Tax, Range-6(2)
And 2 Others                          ...    Respondents

                            ALONG WITH
                   WRIT PETITION NO.1247 OF 2015

Destimoney Enterprises Limited
Through Mr. Barjis Desai
Liquidator of Petitioner Company      ...    Petitioner
       Versus
Deputy Commissioner of Income
Tax, Range-6(2)
And 2 Others                          ...    Respondents

                           ALONG WITH
                   WRIT PETITION NO.804 OF 2015

Godrej Projects Development
Pvt. Ltd.                             ...    Petitioner
        Versus
Income Tax Office, 1(1)-4,
And 2 Others                          ...    Respondents

                           ALONG WITH
                   WRIT PETITION NO.734 OF 2015


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                                                        215. WP 418-15.doc + Ors.doc
Chittewan




M/s Kohinoor CTNL Infrastructure
Co. Pvt. Ltd.                              ...   Petitioner
       Versus
Deputy Commissioner of Income
Tax, Range-6(3)(2)                         ...   Respondent

                            ALONG WITH
                   WRIT PETITION NO.1255 OF 2015

Godrej Agrovet Limited                     ...   Petitioner
       Versus
Asst. Commissioner of Income Tax
Range 14(1)(2) And Others                  ...   Respondents

                            ALONG WITH
                    WRIT PETITION NO.714 OF 2015

Carat Media Services Pvt. Ltd.             ...   Petitioner
       Versus
Assistant Commissioner of Income
Tax And Another                            ...   Respondents

                            ALONG WITH
                   WRIT PETITION NO.1354 OF 2015

M/s Credit Suisee Finance (India)
Pvt. Ltd.                                  ...   Petitioner
        Versus
The Deputy Commissioner of Income
Tax 6(2) and Others                        ...   Respondents

                            ALONG WITH
                   WRIT PETITION NO.1330 OF 2015

ICICI Prudential Life Insurance Co. Ltd.   ...   Petitioner
       Versus
Deputy Commissioner of Income
Tax, Range-6(3)(1)
And Another                                ...   Respondents

                            ALONG WITH
                   WRIT PETITION NO.1198 OF 2015

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                                                            215. WP 418-15.doc + Ors.doc
Chittewan




M/s PMP Auto Components Pvt. Ltd.           ...     Petitioner
       Versus
The Deputy Commissioner of Income
Tax 6(2) and Others                         ...     Respondents

                            ALONG WITH
                   WRIT PETITION NO.2779 OF 2015

Finquest Financial Solution Pvt. Ltd.       ...     Petitioner
      Versus
Union of India And Another                  ...     Respondents

                            ALONG WITH
                    WRIT PETITION NO.782 OF 2015

Classic Mall Development Co. Pvt. Ltd.      ...     Petitioner
        Versus
The Income Tax Officer
6(2)(1) And Others                          ...     Respondents

                            ALONG WITH
                    WRIT PETITION NO.795 OF 2015

Classic Mall Development Co. Pvt. Ltd.      ... Petitioner
        Versus
The Income Tax Officer,
6(2)(1) And Others                          ... Respondents
                                     ***
Mr. S.M. Algaus a/w Mr. Shreyas Lavekar i/b Argus Partners for the
Petitioner in Writ Petition No.418 of 2015.

Mr. Shreehari Iyer with Mr. Upendra Lokegaonkar i/b Mint & Confreres
for the Petitioner in Writ Petition Nos.1248 of 2015 and 1247 of 2015.

Mr. Atul K. Jasani for the Petitioner in Writ Petition Nos.804 of 2015, 1255
of 2015, 714 of 2015, 1198 of 2015, 782 of 2015 and 795 of 2015.

Ms. Mamta Omle i/b Mr. Akhileshwar Sharma for the Respondents-
Revenue in Writ Petition No.418 of 2015.

Mr. Suresh Kumar for the Respondent-Revenue in Writ Petition Nos.804 of


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                                                                  215. WP 418-15.doc + Ors.doc
Chittewan




2015, 714 of 2015, 1354 of 2015 2779 of 2015, 782 of 2015 and 795 of
2015.

Mr. Arvind Pinto for the Respondent-Revenue in Writ Petition No.1255 of
20915.

Mr. P. C. Chhotaray for the Respondent-Revenue in Writ Petition No.1330
of 2015.
                                   ***
                         CORAM : DHIRAJ SINGH THAKUR &
                                    ABHAY AHUJA, JJ.

DATE : 27 JUNE 2022 P. C. :

. Learned Counsel for the Respondents states that Mr. Akhileshwar Sharma, learned Counsel is indisposed and, therefore, seeks a short adjournment.

2 It is stated that Writ Petition No.1247 of 2015 be removed from Board, as the same has already been disposed of vide Order dated 12 April 2018. Removed from the Board.

3 List on 22 August 2022.




(ABHAY AHUJA, J.)                                    (DHIRAJ SINGH THAKUR, J.)

               Digitally signed by
RAJESH    RAJESH VASANT
VASANT    CHITTEWAN

CHITTEWAN Date: 2022.07.20 11:35:16 +0530 4/4