Gujarat High Court
Woolen vs Digjam on 30 August, 2010
Author: A.M.Kapadia
Bench: A.M.Kapadia
Gujarat High Court Case Information System
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FA/2417/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL No. 2417 of 2010
=========================================================
WOOLEN
AGENCIES - Appellant(s)
Versus
DIGJAM
LIMITED & 1 - Defendant(s)
=========================================================
Appearance
:
MR
DJ BHATT for
Appellant(s) : 1,
MS PARUL P VASAVADA for Defendant(s) : 1,
None
for Defendant(s) :
2,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE A.M.KAPADIA
and
HONOURABLE
MR.JUSTICE J.C.UPADHYAYA
Date
: 30/08/2010
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE A.M.KAPADIA) Let the matter receive consideration of another Bench of which one of us [ A.M. Kapadia, J.] is not a member.
[ A.M. KAPADIA, J. ] [J.C.UPADHYAYA, J.] * Pansala.
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