Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 85 in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 85. Date of commencement of license. - The license shall commence from such date as the Commission may specify in the order granting the license.
