Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(11)] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(11)(b) in Mizoram Cooperative Societies Act, 2006

(b)when such divides itself into two or more co-operatives or