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[Cites 0, Cited by 0] [Section 251] [Entire Act]

Bengal Presidency - Subsection

Section 251(b) in Police Regulations, Bengal , 1943

(b)If the deceased has also left any immovable property, the officer-in-charge shall collect such particulars as possible regarding the property and shall record them in a memorandum which shall be attached to B.P. Form No. 29.