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Allahabad High Court

Ranveer Singh vs D.I.O.S. And Ors on 30 July, 2010

Author: Arun Tandon

Bench: Arun Tandon

Court No. - 18

Case :- WRIT - A No. - 21383 of 1997

Petitioner :- Ranveer Singh
Respondent :- D.I.O.S. And Ors
Petitioner Counsel :- A. Kumar,N.S. Chuhan
Respondent Counsel :- C.S.C.,Ashok Bhushan,Sudhir

Hon'ble Arun Tandon,J.

Nobody is present on behalf of the petitioner even in the revised reading of the cause list.

This writ petition, filed in the year 1997, is directed against an order of transfer. The writ petition appears to have become infructuous by passage of time.

It is dismissed accordingly. Interim order, if any, stands discharged. Order Date :- 30.7.2010 Pkb/