Allahabad High Court
Ranveer Singh vs D.I.O.S. And Ors on 30 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 21383 of 1997 Petitioner :- Ranveer Singh Respondent :- D.I.O.S. And Ors Petitioner Counsel :- A. Kumar,N.S. Chuhan Respondent Counsel :- C.S.C.,Ashok Bhushan,Sudhir Hon'ble Arun Tandon,J.
Nobody is present on behalf of the petitioner even in the revised reading of the cause list.
This writ petition, filed in the year 1997, is directed against an order of transfer. The writ petition appears to have become infructuous by passage of time.
It is dismissed accordingly. Interim order, if any, stands discharged. Order Date :- 30.7.2010 Pkb/