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Madhya Pradesh High Court

Ghasiram vs The State Of Madhya Pradesh on 18 January, 2019

1 MCRC-883-2019 The High Court Of Madhya Pradesh MCRC-883-2019 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 18-01-2019 Parties through their counsel. As prayed by learned counsel for the applicant, list this matter in the next week.

(VISHNU PRATAP SINGH CHAUHAN) JUDGE manisha Digitally signed by MANISHA ALOK SHEWALE Date: 21/01/2019 14:57:30