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Union of India - Section

Section 10 in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

10. [ Quorum. [ Substituted by G.S.R. 478(E), dated 15.7.2005.]

(1)One-third of the total Members shall form the quorum for any meeting.
(2)If a meeting of the Board cannot be held for want of quorum, then, the meeting shall automatically stand adjourned till the same day in the next week, at the same time and place, or if that day is a public holiday, till the next succeeding date which is not public holiday, at the same time and place.
(3)Notice of the adjourned meeting shall be given to all the Members.] [Inserted by Notification No. G.S.R. 71(E), dated 4.2.2015 (w.e.f. 27.7.2000)]