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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1) in Periyar University Act, 1997

(1)No persons shall be admitted to a course of study in the University for admission to the examinations for degrees, titles, or diplomas of the University unless he-
(i)has passed the examination prescribed therefor; and
(ii)fulfils such other conditions as may be prescribed by the University.