Section 2E(2)(b) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 2E(2)] [Section 2E] [Entire Act]

Union of India - Subsection

Section 2E(2)(b) in Income Tax Rules, 1962

(b)a copy of the project report or agreement in respect of the eligible business duly approved by the Central Government or any State Government or any local authority or any other statutory body, as the case may be;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2E(2)(b) in Income Tax Rules, 1962