Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(d) in The Patents (Amendment) Act, 2002 (d)in sub- section (4), for the words" fifteen months, or as the case may be, the extended period, until the expiration of", the words" twelve months to" shall be substituted.
