Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(2)(c) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (c)the conditions and limitations subject to which the Authority may appoint officers and other employees under sub-section (1) of section 9;