Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213] [Entire Act] State of Rajasthan - Subsection Section 213(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (3)The Committee shall have such other functions as may be assigned to it by the Speaker from time to time.
