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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(b) in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

(b)restriction or prohibiting the admission of animals or any class of animals to any parks, playground or open space;