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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The National Environment Appellate Authority (Appeal) Rules, 1997

(j)words and phrases not defined in these rules but defined in the National Environment Appellate Act, 1997 (22 of 1997), shall have the same meaning respectively assigned to them in the Act.