Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Tamilnadu - Subsection Section 124(4) in Chennai City Municipal Corporation Act, 1919 (4)Notification of days of registration. - The commissioner shall notify certain days in every half-year for the registration and numbering of carts and the payment of the tax.
