Supreme Court - Daily Orders
Aradhana Bhargav vs Ministry Of Environment And Forest ... on 9 June, 2020
Bench: D.Y. Chandrachud, Hemant Gupta, Ajay Rastogi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Miscellaneous Application Nos 1000-1001 of 2020
in
Civil Appeal Nos 10584-10585 of 2013
Aradhana Bhargav & Ors .... Appellant(s)
Versus
Ministry of Environment and Forest & Ors ....Respondent(s)
ORDER
1 Delay condoned.
2 The appeals were dismissed in default on 28 January 2019.
Sufficient cause for restoration has been shown.
3 The Miscellaneous Applications are allowed. The appeals are restored to their original numbers.
4 List the appeals on 15 September 2020.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hemant Gupta] Signature Not Verified Digitally signed by CHETAN KUMAR …..…..…....…........……………….…........J. Date: 2020.06.11 17:45:14 IST Reason: [Ajay Rastogi] New Delhi;
June 09, 2020
ITEM NO.13 Virtual Court 3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No(s).1000-1001 of 2020 in Civil Appeal Nos 10584-10585/2013 ARADHANA BHARGAV & ORS. Petitioner(s) VERSUS MINISTRY OF ENVIRONMENT AND FOREST & ORS. Respondent(s) (WITH IA No.37978/2020-RESTORATION and IA No.37985/2020-CONDONATION OF DELAY IN FILING APPLICATION FOR RESTORATION ) Date : 09-06-2020 These applications were called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE AJAY RASTOGI For Petitioner(s) Mr. Sanjay Parikh, Sr. Adv Mr. Abhimanue Shrestha, Adv.
Ms. Shomila Bakshi, AOR For Respondent(s) Mr A N S Nadkarni, ASG Mr. D L Chidananda, Adv.
Mr. Gurmeet Singh Makker, AOR.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals were dismissed in default on 28 January 2019. Sufficient cause for restoration has been shown.
The Miscellaneous Applications are allowed. The appeals are restored to their original numbers.
List the appeals on 15 September 2020.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)