Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 48 in Punjab Boiler Operation Engineers' Rules, 2001

48. Surrender of Certificate.

- When an enquiry is being conducted under rule 47, the holder of a certificate granted in Form 'B' shall, on demand by the Officer conducting the enquiry forthwith surrender his certificate to the said Officer and the said Officer shall keep with him the certificate so surrendered pending the result of such enquiry.