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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(iv) in The Punjab State Aid to Industries Rules, 1936

(iv)[ Having a capital investment up to rupees one lakh on land, building, plant and machinery in the rural areas] [Inserted by Haryana Notification G.S.R. 43/P.A. 5/35/Section 46/Amd. (1)/80 dated 16/4/1980.].