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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(ix) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(ix)one director to be nominated by the State Government to represent bank and financing institutions.