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Union of India - Section

Section 10FG in The Companies (Second Amendment) Act, 2002

10FG. Salary, allowances and other terms and conditions of service of President and other Members.- The salary and allowances and other terms and conditions of service of the President and other Members of the Tribunal shall be such as may be prescribed: Provided that neither the salary and allowances nor the other terms and conditions of service of the President and other Members shall be varied to their disadvantage after their appointment.