Allahabad High Court
Smt. Mamta Patel vs Union Of India & Others on 12 January, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 36 Case :- WRIT - C No. - 63134 of 2009 Petitioner :- Smt. Mamta Patel Respondent :- Union Of India & Others Petitioner Counsel :- Sanjay Kumar Singh,Abhishek Kumar Respondent Counsel :- A.S.G.I.,Prakash Padia,Rajesh Khare Hon'ble Prakash Krishna J.
Hon'ble Yo2esh Chandra GuDta.J. One week's and no more time is granted to learned counsel for the petitioner to file rejoinder-affidavit. List immediately thereafter. Order Date :- 12.1.2010 Zh