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Chattisgarh High Court

Devendra Dewangan vs State Of Chhattisgarh 7 Wps/1795/2018 ... on 11 April, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR

                                                   Order Sheet

                                            WPS No. 2505 of 2018

                         Devendra Dewangan Versus State of Chhattisgarh & Anr.




11.04.2018

Shri Sudeep Agrawal, Advocate for the petitioner.

Shri Sangharsh Pandey, Dy.G.A. for State. At the request of the State counsel, list it in next week.

Sd/-

(P. Sam Koshy) JUDGE Sumit