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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Stamp Rules, 2004

(1)There shall be two kinds of stamps for indicating the payment of duty with which instruments are chargeable, namely,-
(i)impressed stamps superimposed with the word "Rajasthan"; and
(ii)adhesive stamps superimposed with the word "Rajasthan"; or with the letters "Raj."