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Punjab-Haryana High Court

Sujata Rani vs Mahabir Prasad And Ors on 4 September, 2023

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

                                                     Neutral Citation No:=2023:PHHC:115699




243
                                                      2023:PHHC:115699

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                               COCP-2184-2022 (O&M)
                                              Date of decision: 04.09.2023

Sujata Rani
                                                                 ....Petitioner
                                    Versus
Mahabir Prasad and Ors
                                                             ....Respondents

CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:      None.

ARVIND SINGH SANGWAN J. (Oral)

This petition is pending since 2022 and till date, the correct addresses of the respondents have not been supplied.

As per the report of the Registry, notice could not be issued as again correct addresses of the respondents have not been filed.

Dismissed for non-prosecution.

(ARVIND SINGH SANGWAN) JUDGE 04.09.2023 yakub Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:115699 1 of 1 ::: Downloaded on - 18-09-2023 02:25:54 :::