Punjab-Haryana High Court
Sujata Rani vs Mahabir Prasad And Ors on 4 September, 2023
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
Neutral Citation No:=2023:PHHC:115699
243
2023:PHHC:115699
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP-2184-2022 (O&M)
Date of decision: 04.09.2023
Sujata Rani
....Petitioner
Versus
Mahabir Prasad and Ors
....Respondents
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: None.
ARVIND SINGH SANGWAN J. (Oral)
This petition is pending since 2022 and till date, the correct addresses of the respondents have not been supplied.
As per the report of the Registry, notice could not be issued as again correct addresses of the respondents have not been filed.
Dismissed for non-prosecution.
(ARVIND SINGH SANGWAN) JUDGE 04.09.2023 yakub Whether speaking/reasoned: Yes/No Whether reportable: Yes/No Neutral Citation No:=2023:PHHC:115699 1 of 1 ::: Downloaded on - 18-09-2023 02:25:54 :::