Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 26 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021
SOTKON SP SLU ..... Plaintiff
Through: Ms. Shwetasree Majumdar, Ms.
Tanya Verma and Ms. Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel, Mr. Ashok
Goel and Mr. Ranjeev Kumar, Advs. for D-1
to 3
Mr. Pradhuman Gohil and Ms. Ranu
Purohit, Advs. for D-4
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 26.05.2023 In order to examine whether an amicable resolution of the dispute could be arrived at, renotify on 6th July 2023.
C.HARI SHANKAR, J MAY 26, 2023 ar This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 09:21:55