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State of Bihar - Section

Section 270 in Bihar Financial Rules, 1950

270.

A collective record of all the checks carried out from time to time will also be prepared at the end of each measurement book in the following form.Record of check measurements by superior officers
Date of check Pages recording measurements subjected to testcheck Value of measurement checked Number of bills check measured Result of the check exercised Date, initials and designation of the checkingofficer
1 2 3 4 5 6
    Rs.      
N.B. - This result will be indicated by the word "satisfactory" or"unsatisfactory" as judged at the time on the merits of each case.