[Cites 0, Cited by 0]
[Entire Act]
State of Bihar - Section
Section 270 in Bihar Financial Rules, 1950
270.
A collective record of all the checks carried out from time to time will also be prepared at the end of each measurement book in the following form.Record of check measurements by superior officers| Date of check | Pages recording measurements subjected to testcheck | Value of measurement checked | Number of bills check measured | Result of the check exercised | Date, initials and designation of the checkingofficer |
| 1 | 2 | 3 | 4 | 5 | 6 |
| Rs. |