Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] Union of India - Subsection Section 4(3)(e) in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 (e)welfare of the labour in the locality, the interest of the public generally and such other matters as may be prescribed.