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Union of India - Section

Section 19 in The Information Technology (Certifying Authorities) Rules, 2000

19. Security guidelines for Certifying Authorities.

(1)The Certifying Authorities shall have the sole responsibility of integrity, confidentiality and protection of information and information assets employed in its operation, considering classification, declassification, labelling, storage, access and destruction of information assets according to their value, sensitivity and importance of operation.
(2)Information Technology Security Guidelines and Security Guidelines for Certifying Authorities aimed at protecting the integrity, confidentiality and availability of service of Certifying Authority are given in Schedule II and Schedule III, respectively.
(3)The Certifying Authority shall formulate its Information Technology and Security Policy for operation complying with these guidelines and submit it to the Controller before commencement of operation:Provided that any change made by the Certifying Authority in the Information Technology and Security Policy shall be submitted by it within two weeks to the Controller.