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State of Punjab - Section

Section 9 in Punjab Detenus (Conditions of Detention) Order, 1974

9. Furniture.

- All detenus shall be supplied with the following furniture:-
(1) Charpoy ... ... ... One
(2) Wooden Chair ... ... ... One
(3) Wooden Teapoy ... ... ... One
(4) Writing Table ... ... ... One
(5) Shelf, Cup board or Almirah ... ... ... One
(6) Mosquito net ... ... ... One
Provided that Special class detenus will be at liberty to supplement the aforesaid furniture by other articles within reasonable limits at their own costs.
(2)All detenus may also be provided with electric fans, wherever possible.