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State of Punjab - Section
Section 9 in Punjab Detenus (Conditions of Detention) Order, 1974
9. Furniture.
- All detenus shall be supplied with the following furniture:-| (1) Charpoy | ... | ... | ... | One |
| (2) Wooden Chair | ... | ... | ... | One |
| (3) Wooden Teapoy | ... | ... | ... | One |
| (4) Writing Table | ... | ... | ... | One |
| (5) Shelf, Cup board or Almirah | ... | ... | ... | One |
| (6) Mosquito net | ... | ... | ... | One |