Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in The U. P. Opium Smoking Act, 1934 8. Member of opium smoking assembly. - Whoever being aware of facts which render an assembly an opium smoking assembly, joins that assembly or continues therein, is said to be member of that assembly.
