Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(7) in West Bengal Madrasah Service Commission Act, 2008 (7)Subject to the provisions of sub-sections (5) and (6), other terms and conditions of -service -of the-Chairman and other members shall be such as may be prescribed.
