Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 52B in Alagappa University Act, 1985 52B. [Omitted by Part VII of the Tamil Nadu Universities Laws (Amendment) Act 2007 (Tamil Nadu Act 12 of 2008)].
