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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(a) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(a)The Advisory Committee appointed for any area under sub-section (1) of Section 15 shall consist of not more than 21 members of whom eight including the Chairman shall be officials and the rest non-officials. At least two of the members shall be women.