Delhi High Court - Orders
Daya Ram vs M/S Scindia Potteries & Services Pvt Ltd on 12 October, 2023
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 267/2019
DAYA RAM
..... Petitioner
Through: Mr. Vijay Pal, Advocate.
versus
M/S SCINDIA POTTERIES & SERVICES PVT LTD
..... Respondent
Through: Mr. Abhay Singhla and Ms.
Divya, Advocate.
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 12.10.2023 File is placed before this Court vide order dated 13.07.2023 of the Hon'ble Court for filing the counter affidavit and rejoinder.
Respondent has already filed the reply. Learned counsel for petitioner has not received the copy of reply. Let the same be supplied to petitioner within one week.
Learned counsel for respondent seeks two weeks time to file rejoinder. Heard. Allowed. Let rejoinder, if any, be filed within two weeks after supplying the advance copy.
Put up on 29.01.2024.
BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) OCTOBER 12, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:25:26