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[Cites 0, Cited by 13] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Co-operative Societies Act, 1961

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Co-operative Societies (Amendment) Act, 1961.
(2)It extends to the whole of the State of Punjab.
(3)It shall come into force on such date as the Government may, by notification, appoint.