Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(b) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(b)interferes with, increases, or diminishes the water supply in, or the flow of water from, through, over or under any irrigation system;