Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act] Union of India - Subsection Section 3(13)(a) in United Bank of India (Employees') Pension Regulations, 1995 (a)the family of the deceased employee exercises an option in writing within sixty days of the offer to become a member of the Pension Fund; and