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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. Revenue Code (Amendment) Act, 2016

(e)in Hindi version, for the word ckdhnkj or the word cdk;knkj or the word ^^cdk;snkj wherever occurring the word ^^O;frdzeh** shall be substituted.