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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(d)the extent and class of land that can be granted to each member under the provision of sub-clause (2) or sub-clause (3), read with sub-clause (4), of clause 3;