Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] NCT Delhi - Subsection Section 97(2)(i) in Delhi Co-operative Societies Act, 1972 (i)the maximum number of shares or portion of the capital of a co-operative society which may, subject to the provisions of section 6, be held by a member;