Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(l) in Maharashtra Jeevan Authority Act, 1976 (l)to perform such of the duties and functions, which are being performed by the Maharashtra Environmental Engineering Service, as may be specified from time to time by the State Government;
